Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 29 April, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
(Via video conferencing)
$~S-28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Senior Advocate
with Ms. Sanya Kumar and Ms.
Rakshanda Deka, Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP and Mr.
Amit Mahajan SPP for the State
with Ms. Ruchika Prasad, Mr.
Ayodhya Prasad, Mr. Tusshar
Arora and with Mr. P. S.
Kushwah, DCP Special Cell and
Mr. Alok Kumar, Additional DCP,
Special Cell.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 29.04.2022 Re-notify for further arguments on 06.05.2022.
SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J. APRIL 29, 2022/p Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA CRL.A. 173/2022 Page 1 of 1 Signing Date:10.05.2022 15:51:38