Section 39B(1)(b) in The Calcutta Suburban Police Act, 1866

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Bengal Presidency - Subsection

Section 39B(1)(b) in The Calcutta Suburban Police Act, 1866

(b)in the case of a notification issued under clause (iv) of the said sub-section (2), or under the said sub-section (3), or in the case of an order issued under the said sub-section (4)—any Magistrate or any Police-officer of or above the rank of sub-Inspector,

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Bengal Presidency - Subsection

Section 39B(1)(b) in The Calcutta Suburban Police Act, 1866