Section 9 in Rajiv Gandhi University of Health Sciences Act, 1994
9. Officers of the University.
- The following shall be the officers of the University namely:-(i)The Chancellor;(ii)The Pro- Chancellor;(iii)The Vice- Chancellor;(iv)The Deans of Faculties;(v)The Registrar;(vi)The Finance Officer;(vii)The Registrar (Evaluation);(vii)Such other officers of the University as may be declared by the statutes to be the officers of the University;
