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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(a) in Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018

(a)any sign board or notice displayed by a registered medical practitioner on his premises indicating that treatment for any disease, disorder or condition specified in section 3, the Schedule or the rules made under the Act, is undertaken in those premises ; or