Gujarat High Court
Raj Trishul Construction Co vs State Of Gujarat on 25 April, 2011
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN,UNDER ARBITRATION ACT. No 22 of 2003
--------------------------------------------------------------
RAJ TRISHUL CONSTRUCTION CO.
Versus
STATE OF GUJARAT
--------------------------------------------------------------
Appearance:
1. PETN,UNDER ARBITRATION ACT. No. 22 of 2003
MR HK PARMAR for Petitioner No. 1
GOVERNMENT PLEADER for Respondent No. 1
NOTICE NOT RECD BACK for Respondent No. 2-5
--------------------------------------------------------------
CORAM : MR.JUSTICE J.M.PANCHAL
Date of Order: 02/05/2003
ORAL ORDER
On the request of learned advocate of the petitioner, S.O. to May 9, 2003.
(J.M. Panchal, J.) Rajendra