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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2) in A.P.J. Abdul Kalam Technological University Act, 2015

(2)All Regulations made under this Act shall have effect from such date as the Academic Committee may direct, but every Regulation so made shall be laid before the Board of Governors during its next succeeding meeting.