Subhash Verma And Ors vs State Of Chhattisgarh 11 Cra/1142/2015 ... on 3 August, 2018

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Chattisgarh High Court

Subhash Verma And Ors vs State Of Chhattisgarh 11 Cra/1142/2015 ... on 3 August, 2018

Author: P. Diwaker

Bench: P. Diwaker

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                           Criminal Appeal No. 203 of 2014

                 Subhash Verma & Ors. Versus State of Chhattisgarh.




03.08.2018

Shri C.K.Kesharwani, Advocate for appellants.

Shri U.N.S.Deo, Government Advocate for State. A temporary bail was granted by the assigned Bench headed by Hon'ble Shri Justice P. Diwaker.

The matter is required to be placed before the assigned Bench. It is not a tied-up matter.

                              Sd/-                            Sd/-

                     (Ajay Kumar Tripathy)             (P. Sam Koshy)
                          Chief Justice                     Judge




    Sumit/Ved