- Every Central Nazir and Nazir shall maintain for the jurisdiction for which he is the service officer :(a)a list of all inhabited places within a five-mile radius of his office;(b)a list of all inhabited places outside such five-mile radius;An "inhabited place" for the purpose of this rule means a place containing inhabitants and having a distinctive name;(c)a map of the area in the territorial jurisdiction of the Court of which he is Central Nazir or Nazir;(d)a map showing the beats fixed by the Nazir or Central Nazir for process-servers under his control.
