Delhi High Court - Orders
Upinder Kaur Malhotra vs Capt Teghjeet Singh Malhotra And Anr on 5 September, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~64 to 66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(64)+ TR.P.(C.) 136/2023
(65) TR.P.(C.) 137/2023
(66) TR.P.(C.) 138/2023
UPINDER KAUR MALHOTRA ..... Petitioner
Through: Ms.Nandini Sen, Adv.
versus
CAPT TEGHJEET SINGH MALHOTRA AND ANR
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.09.2023 CM APPL. 46012/2023 (exemption) in TR.P.(C.) 136/2023 CM APPL. 46008/2023 (exemption) in TR.P.(C.) 137/2023 CM APPL. 46014/2023 (exemption) in TR.P.(C.) 138/2023
1. Allowed, subject to all just exceptions. CM APPL. 46011/2023 in TR.P.(C.) 136/2023 CM APPL. 46007/2023 in TR.P.(C.) 137/2023 CM APPL. 46013/2023 in TR.P.(C.) 138/2023
2. After some arguments, the learned counsel for the petitioner prays for leave to withdraw the present applications, with liberty to challenge the order dated 06.07.2023 passed by the learned Judge, Family Court, New Delhi District, Patiala House Courts, New Delhi in the batch of petitions that were pending before it.
3. Accordingly, the present applications are dismissed as withdrawn with liberty as prayed for.
TR.P.(C.) 136/2023 TR.P.(C.) 137/2023 TR.P.(C.) 138/2023
4. These petitions be listed on 22nd November, 2023, the date already fixed.
NAVIN CHAWLA, J SEPTEMBER 5, 2023 RN/AS Click here to check corrigendum, if any This is a digitally signed order.
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