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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ix) in The University of Rajasthan (Amendment) Act, 1972

(ix)one person elected by the Senate from amongst teachers of Affiliated Colleges who are elected as other member's of the Senate under clause (XXV) (a) of sub-section (1) of section 18.