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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(v) in The Alipurduar University Act, 2018

(v)to appoint Head Examiners, Examiners, Paper-setters, Scrutinizers, Cocoordinators, Conveners, Tabulators and other persons under the general supervision of the Executive Council;