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State of Assam - Section

Section 13 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

13. Preparation and maintenance of Service Records.

- The Headmaster/Principal of the School shall maintain Service Books, leave accounts and other records as may be necessary about the employees working under him in the prescribed forms as required for other Government employees. Attested copies of appointment letters against sanctioned posts and approval thereof and age certificate are to be kept along with the Service Books/Service Records. It is the responsibility of the Headmaster/Principal of the School for correctness of the entries in the Service Books/Service Records, Service Books of Gazetted (Provincialised) employees shall be maintained by the Accountant-General, Assam.