Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

State of Uttar Pradesh - Section

Section 3 in The Uttar Pradesh Vigilance Establishment Act, 1965

3. Offences to be investigated by the Vigilance Establishment –

State Government may, by notification in the Gazette, specify the offence or classes of offences which are to be investigated by the Uttar Pradesh Vigilance Establishment.