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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3) in Bihar Secretariat Service Rules, 2010

(3)Their shall be following members in departmental promotion committee for filling of 80% of posts of Sections Officer by promotion from the grade of Assistant :-
(i)Member / Additional Member, Board of Revenue - Chairman.
(ii)Principal Secretary / Secretary, Personnel and Administrative Reforms Department. - Member.
(iii)An Officer of Finance Department not below the rank of Joint Secretary - Member.
(iv)Senior In-Charge of establishment of Bihar Secretariat Service, Personnel and Administrative Reforms Department - Member.
(v)An Officer of SC / ST nominated by Personnel and Administrative Reforms Department. - Member.