Allahabad High Court
Union Of India Thru' General Manager And ... vs Heera Lal And Another on 10 July, 2017
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 32069 of 2015 Petitioner :- Union Of India Thru' General Manager And Another Respondent :- Heera Lal And Another Counsel for Petitioner :- Prashant Mathur,S.C. Counsel for Respondent :- S.C.,S.M. Ali Hon'ble Ran Vijai Singh,J.
Hon'ble Ifaqat Ali Khan,J.
The case has been called out in the first round. Learned counsel appearing for respondent no. 1 is not present.
List after two weeks.
Interim order, if any, shall continue till next date of listing.
Order Date :- 10.7.2017 Swati