Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(m) in Andhra Pradesh District Planning Committees (Election of Members) Rules, 2007 (m)"Voter(s)" means the person(s) whose name(s) is/are included in the voters list finally published under subrule (2) of Rule 6 of these rules;
