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Union of India - Section

Section 1 in The National Highways Authority of India Act, 1988

1. Short title,extent and commencement.

(1)This Act may be called The National Highways Authority of India Act, 1988.
(2)It extends to the whole of India .
(3)It shall come into force on such [date] [Brought into force on 15th June, 1989.] as the Central Government may, by notification in the Official Gazette, appoint.