Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2) in New Town Kolkata Planning Area (Building) Rules, 2014

(2)The minimum width of circulation driveway to be provided for adequate manoeuvring of vehicles shall be 4.00 m for cars and 5.00 m for trucks exclusive of parking space referred to in Sub-Rule- (1). However, a projection from a height above 5.50 m from the ground level may be permitted keeping the mandatory open space open to sky as per this rule;