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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1)(a) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947

(a)enter and inspect any building at any time between sunrise and sunset, or authorise any officer subordinate to him to so enter and inspect any building: