Supreme Court - Daily Orders
Hiteshkumar Pulin Gupta vs State Of Gujarat on 1 April, 2024
Bench: Bela M. Trivedi, Pankaj Mithal
ITEM NO.30 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).4026-4027/2024
(Arising out of impugned final judgment and order dated 22-12-2023
in CRMA No.1/2023 in CLRA No.105/2017 passed by the High Court of
Gujarat at Ahmedabad)
HITESHKUMAR PULIN GUPTA Petitioner(s)
VERSUS
STATE OF GUJARAT & ANR. Respondent(s)
(IA No.70472/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 01-04-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Sabarish Subramanian, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks, as prayed for by the learned counsel for the petitioner.
(RAVI ARORA) (MAMTA RAWAT)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
RAVI ARORA
Date: 2024.04.02
10:17:06 IST
Reason: