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Supreme Court - Daily Orders

Hiteshkumar Pulin Gupta vs State Of Gujarat on 1 April, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.30                             COURT NO.15                    SECTION II-B

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.) No(s).4026-4027/2024

     (Arising out of impugned final judgment and order dated 22-12-2023
     in CRMA No.1/2023 in CLRA No.105/2017 passed by the High Court of
     Gujarat at Ahmedabad)

     HITESHKUMAR PULIN GUPTA                                               Petitioner(s)

                                                   VERSUS

     STATE OF GUJARAT & ANR.                                               Respondent(s)

     (IA No.70472/2024-EXEMPTION                 FROM     FILING   C/C     OF   THE   IMPUGNED
     JUDGMENT)

     Date : 01-04-2024 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)                Mr. Sabarish Subramanian, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List after four weeks, as prayed for by the learned counsel for the petitioner.

       (RAVI ARORA)                                                        (MAMTA RAWAT)
     COURT MASTER (SH)                                                   COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
RAVI ARORA
Date: 2024.04.02
10:17:06 IST
Reason: