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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(j) in The Gujarat Provincial Municipal Corporations Act, 1949

(j)[ has more than two children; [Clause (j) was inserted by Gujarat 17 of 2005, Section 2 (w.e.f. 04-08-2005).]