State Consumer Disputes Redressal Commission
M/S. Meridian Earthmovers Pvt. Ltd., vs Shri.G. R. Poddar, on 16 September, 2014
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI Consumer Complaint No.CC/99/560 M/s. Meridian Earthmovers Pvt. Ltd., Registered office at 6, Ashiana, 13, Waroda Lane, Hill Road, Bandra (W) Mumbai-
400 050 ...........Complainant(s) Versus Shri.G. R. Poddar, M/s. Indian Transport Organisation, Having office at- 305, Ashirwad, Ahmedabad Street, Masjid Bunder (E), Mumbai.
...........Opponent(s) BEFORE:
HON'ABLE MR. JUSTICE R. C. CHAVAN, PRESIDENT HONABLE MR. DHANRAJ KHAMATKAR, MEMBER PRESENT:
None present for both the parties ORAL ORDER Per Honble Mr. Justice R. C. Chavan, President This complaint was taken out from sine-die list. Thereafter, notices were issued to the parties at the instance of the Commission. Notice issued to the Complainant is returned unserved with postal endorsement Intimation Posted. Unclaimed. Returned to Sender. Notice issued to the Opponent is returned unserved with postal endorsement Not known. The Complainant has not taken pains to furnish correct present postal address of the Opponent. This is an old complaint pending since the year 1999. It appears that the Complainant has lost interest in further prosecution of this complaint. Since, the Complainant is absent today, it is not desirable to prolong the old matter. Hence, the complaint stands dismissed for want of prosecution.
Pronounced and dictated on 16th September, 2014 [HON'ABLE MR. JUSTICE R. C. CHAVAN] PRESIDENT [HONABLE MR. DHANRAJ KHAMATKAR] MEMBER KVS