Section 3(2)(h) in Central Provinces and Berar Highway Act, 1936

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Central Provinces And Berar - Subsection

Section 3(2)(h) in Central Provinces and Berar Highway Act, 1936

(h)prohibiting the halting of vehicles or animals at places other than the proper camps or refugees, if such halting is likely to cause obstruction to traffic;

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Central Provinces And Berar - Subsection

Section 3(2)(h) in Central Provinces and Berar Highway Act, 1936