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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(2)(b) in The Tripura Co-operative Societies Act, 1974

(b)In a federal society the representative or representatives of the affiliated society or societies on the committee of federal society shall cease forthwith to be a member or members of committee with the orders of winding up of such society or societies.