Section 338(1)(H) in The General Rules (Civil), 1986

[Cites 0, Cited by 0] [Section 338(1)] [Section 338] [Entire Act]

State of Rajasthan - Subsection

Section 338(1)(H) in The General Rules (Civil), 1986

(H)Annual statement showing the business of Civil Appellate Court in appeals from decrees (Ret. 20).

(I)Annual statement showing the business of Civil Appellate Court in Miscellaneous Appeals (Judicial) (Ret. 21).