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State of Rajasthan - Section

Section 8 in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

8. Resumption of Grant

- If the grantee fails or neglects to perform or observe in whole or in part any of the conditions contained in condition 7 of this statement or if he, without sufficient reasons to the satisfaction of the Collector voluntarily gives up maintenance of a Model Farm envisaged in the said condition, then the Collector shall be entitled to cancel the grant and eject the grantee forthwith and resume the grant without payment of any compensation and the grantee shall be responsible for payment of rent of the lands for 5 years from the date of the resumption of the grant.