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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(5)(e) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(e)in the case of a maternity home, that such maternity home is not under the charge of a qualified midwife and that the attendance on every women thereon ;