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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1)(v) in Rajasthan Minor Mineral Concession Rules, 2017

(v)where the contractor or his partner or his representative has been convicted by a court of law for offence involving moral turpitude arising out of the contract.