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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)The line clear ticket (Form No. 2) whether conveyed or transmitted as text or delivered by hand shall, except under special instructions, be prepared in the form 2 separately for Up and Down directions-