Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(4) in The Maharaja Sayajirao University of Baroda Act, 1949

(4)If there are more than one applicant for any such post, the Committee of Selection shall recommend for each such post not less than two names arranged in the order of merit: provided that it shall be open to the Committee to recommend any one of such candidates as being in their opinion the best suited for the post.