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State of West Bengal - Section

Section 18 in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

18. Executive Committee of Council.

(1)The Council shall constitute a committee to be called the Executive Committee for performing such functions as may be assigned to it by the Council.
(2)Chairperson and Chief Administrative Officer of the Council shall respectively function as the Chairperson and the Member-Secretary of the Executive Committee.
(3)The Chairperson shall preside at the meetings of the Executive Committee and shall be entitled to vote on any matter, and shall have a second or casting vote in every case of equality of votes.
(4)The Executive Committee shall meet at such time and place and shall observe such rules of procedures in regard to the transactions of business at its meetings (including the quorum of such meeting) as the Council may provide by regulations.