Delhi High Court - Orders
N K Rajpal vs K Krajpal (Decased) Thr Lrs on 5 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Adv.11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 101/2019 & CM No.19728/2019
N K RAJPAL .....Petitioner
Through: None.
versus
K KRAJPAL (DECASED) THR LRS .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 05.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the parties.
2. Since the matter has been listed before the Court on account of an en bloc date, adverse orders are deferred.
3. List the matter on 27.09.2021.
RAJIV SHAKDHER, J FEBRUARY 05, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.02.2021 17:35:13