Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

N K Rajpal vs K Krajpal (Decased) Thr Lrs on 5 February, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~Adv.11
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      C.R.P. 101/2019 & CM No.19728/2019
                                 N K RAJPAL                                                 .....Petitioner
                                                    Through:        None.

                                                    versus

                                 K KRAJPAL (DECASED) THR LRS                             .....Respondent
                                               Through: None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                         ORDER

% 05.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no representation on behalf of the parties.

2. Since the matter has been listed before the Court on account of an en bloc date, adverse orders are deferred.

3. List the matter on 27.09.2021.

RAJIV SHAKDHER, J FEBRUARY 05, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.02.2021 17:35:13