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Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 22 August, 2016

     ITEM NO.38                            REGISTRAR COURT. 1              SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                 No(s).    2488/2014

     DARIUS RUTTON KAVASMANECK                                           Appellant(s)

                                                        VERSUS

     GHARDA CHEMICALS LTD. & ORS.                       Respondent(s)
     (with appln. (s) for permission to file volume and interim relief
     and office report)
     WITH
     C.A. No. 2489/2014
     Office Report)


     Date : 22/08/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                           Ms. Neha Agarwal, Adv.
                                           Mr. E. C. Agrawala,Adv.


     For Respondent(s)
                                           Mr. P. V. Yogeswaran,Adv.
                                           Mr. Sreepama Basak, Adv.
                                           M/s. Parekh & Co.,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1, 2 and 9 are duly represented.

Await certificate of service of respondent Nos.3 to 8 from the High Court.

Reminder be issued to this effect.

List again on 6.10.2016.

(PAWAN DEV KOTWAL) Registrar