Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 218 in Bihar Education Code, 1961 218. Keys. - The use of "keys is strictly prohibited. Any books of this character found in the possession of pupils should be confiscated by the Headmaster and destroyed.(D.P.I.'s circular no. 39, dated 17th October 1914.)
