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State of Andhra Pradesh - Section

Section 38 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

38. Conferment of honorary degrees.

- The Institute may confer honorary degrees for a few exceptional and outstanding persons for their illustrious contribution in their respective fields:Provided that all proposals for the conferment of honorary degrees shall be made by the Senate and shall be approved by the Board.National Institute of Technology