Calcutta High Court
India Power Corporation Limited (Ipcl) vs M/S. Gupta Power Infrastructures ... on 22 September, 2025
Author: Shampa Sarkar
Bench: Shampa Sarkar
OCD 12
ORDER SHEET
AP-COM/715/2025
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
INDIA POWER CORPORATION LIMITED (IPCL)
VS
M/S. GUPTA POWER INFRASTRUCTURES LIMITED
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 22nd September, 2025.
Appearance:
Mr. Sukanta Chakraborty, Adv.
Mr. Anindya Halder, Adv.
...for the petitioner
Mr. Suddhasatva Banerjee, Adv.
Mr. Shounak Mukhopadhyay, Adv.
Ms. Bhawna Tekriwal, Adv.
...for the respondent
The Court:
1. Supplementary affidavit shall be filed indicating the mode of service of the notice under Section 21 of the Arbitration and Conciliation Act, 1996.
2. Let the matter appear after vacation.
(SHAMPA SARKAR, J.) B.Pal