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Calcutta High Court

India Power Corporation Limited (Ipcl) vs M/S. Gupta Power Infrastructures ... on 22 September, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 12

                                   ORDER SHEET
                                 AP-COM/715/2025
                          IN THE HIGH COURT AT CALCUTTA
                               COMMERCIAL DIVISION
                                   ORIGINAL SIDE


                    INDIA POWER CORPORATION LIMITED (IPCL)
                                     VS
                  M/S. GUPTA POWER INFRASTRUCTURES LIMITED


        BEFORE:
        The Hon'ble JUSTICE SHAMPA SARKAR
        Date: 22nd September, 2025.

                                                                          Appearance:
                                                        Mr. Sukanta Chakraborty, Adv.
                                                             Mr. Anindya Halder, Adv.
                                                                    ...for the petitioner

                                                       Mr. Suddhasatva Banerjee, Adv.
                                                     Mr. Shounak Mukhopadhyay, Adv.
                                                            Ms. Bhawna Tekriwal, Adv.
                                                                  ...for the respondent

The Court:

1. Supplementary affidavit shall be filed indicating the mode of service of the notice under Section 21 of the Arbitration and Conciliation Act, 1996.
2. Let the matter appear after vacation.

(SHAMPA SARKAR, J.) B.Pal