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State of Mizoram - Section

Section 121 in Mizoram Cooperative Societies Act, 2006

121. Qualification for a member to exercise the right to vote in the election of any committee.

- A person who remained as a member of a co-operative bank for the whole financial year proceeding the financial year in which the election is held and continuing as a member at the time of election and promises to continue as a member in future as well, is eligible, to exercise the right to vote at any election of a member of committee held in that year.