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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The notification shall specify the phases of election, if necessary, the corresponding date or dates of elections and the list of names of Distributory Committees covered in those phases.