Section 7(3) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
(3)Notwithstanding the expiration of term specified in sub-section (1) or sub-section (2) the outgoing President, Vice-President or member, as the case may be, shall continue in office till the election or nomination, as the case may be, of his successor.
