Section 25 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013
25. Sitting hours of the Appellate Authority.
- The sitting hours of the Appellate Authority shall ordinarily be from 10:30. a.m. to 1.30. p.m. and from 2.30. p.m. to 4.30. p.m. subject to any general or special order made by the Chairman.
