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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(1)The fees to be paid for the grant or renewal of a licence under section 4 shall be as specified in the table below :-Table
Number of Employees Upto 20 From 21 to 50 From 51 to 100 From 101 to 250 From 251 to 500 From 501 to 750 From 751 and above
  Rs. Rs. Rs. Rs. Rs. Rs. Rs.
Fees payable 8 19 38 94 188 282 375