Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)All words and expressions used but not defined in these rules shall have the meanings respectively assigned to them in the Act.Chapter - II. Juvenile Justice Board.