Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Uttar Pradesh - Subsection

Section 266(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)references to the District Board of a district shall be construed as references to the Zila Panchayat of the district and such enactment, rule, order or notification shall apply to the said Zila Panchayat accordingly;