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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(2)No action under this section shall be taken unless the person concerned is as prescribed by the Statutes, given an opportunity of being heard in his defence.Chapter - XI Committees