Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Nagpur Province - Subsection Section 197(a) in The City of Nagpur Corporation Act, 1948 (a)set apart suitable places for use by the public for bathing, or for washing animals, or for washing or drying clothes;
