Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Merchant Shipping (Forms of Licences) Rules, 1960 2. Definitions. - In these rules,(a)"Act" means the Merchant Shipping Act, 1958 (44 of 1958);(b)"Form" means a form set out in the Schedule to these rules.
