Supreme Court - Daily Orders
Raval Manharbhai Kalidas vs Bhaskarbhai Chandubhai Patel . on 5 December, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.18 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos.16-17/2016 & I.A. No. 18-19/2016 in
Petition(s) for Special Leave to Appeal (C) No(s).28982-28983/2016
(Arising out of impugned final judgment and order dated 31/08/2016
in MCA No. 2386/2016 16/02/2016 in FA No. 2473/2015 31/08/2016 in
FA No. 2473/2015 passed by the High Court of Gujarat at Ahmedabad)
RAVAL MANHARBHAI KALIDAS AND ORS. Petitioner(s)
VERSUS
BHASKARBHAI CHANDUBHAI PATEL AND ORS. Respondent(s)
(Appln(s) for clarification and exemption from filing O.T. and
office report)
WITH I.A. 16-17/2016 in SLP(C) No. 31219-31220/2016
(With appln.(s) for clarification and exemption from filing O.T.
and Office Report)
Date : 05/12/2016 These maters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. V. Giri,Sr.Adv.
Mr. A.A. Dave,Adv.
Mr. Pradhuman Gohil,Adv.
Mr. Vikash Singh,Adv.
Mr. Taruna Singh Gohil,Adv.
Mr. Jaikriti S. Jadeja,Adv.
Mr. Himanshu Chaubey,Adv.
For Respondent(s) Mr. Kaushal Yadav,Adv.
Mr. M.I. Marchant,Adv.
Mr. Nandlal Kumar Mishra,Adv.
Dr. Ajay Kumar,Adv.
Mr. Ram Siromani Yadav,Adv.
Ms. Sunita Yadav,Adv.
Mr. Alok Bhachawat,Adv.
Ms. Tavishi Chandra,Adv.
Ms. Bharti Upadhyay,Adv.
Signature Not Verified
Ms. Puja Singh,Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2016.12.07
Ms. Aagam Kaur,Adv.
14:26:30 IST
Reason: For Ms. Hemantika Wahi,AOR
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UPON hearing counsel the Court made the following
O R D E R
These I.As. are disposed of.
Post the special leave petitions for hearing on 12.01.2017. We direct the Assistant Charity Commissioner to see that the salary, electricity bills, routine expenses etc., are all disbursed, in the meantime.
Petitioners are directed to take necessary steps to serve the unserved respondents in the special leave petitions.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
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