Section 5(4) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002
(4)On receipt of intimation under Sub-rule (2) regarding fixation of the minimum procurement price of the Minor Forest Produce fixed under Sub-rule (1) or (3) the Grama Panchayat shall place the same before the Grama Sabha in its next meeting for ratification.
