Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Tamilnadu - Subsection Section 166(6) in The Tamil Nadu Co-Operative Societies Act, 1983 (6)The action taken under this section shall be without prejudice to any other action that may be taken under this Act and the Rules.
