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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(15) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(15)A list of persons eligible to contest the elections in accordance with Section 26(4) of the Ordinance shall be applied for by the Association to the Rajasthan State Sports Council or District Sports Council, as the case may be and such a list shall be made available by the Association to the voting members along with the notice of Elections.